Section 3(3) in The Rajasthan Urban Improvement Trust (Disposal of Urban Land) Rules, 1974
(3)An application for conversion of tenure and status of land from lease hold basis to free hold basis may be presented by the allottee or lessee or sub-lessee :Provided that all outstanding dues, if any; required, to be deposited, would be deposited first for conversion from lease hold ' basis to free hold basis.
