Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(6) in The Medical Devices Rules, 2017

(6)The Central Licensing Authority, on being satisfied, shall register the Notified Body and issue a registration certificate in Form MD-2.