Orissa High Court
M/S. S.S.K. Cattle And Poultry vs M/S. Japha Comfed India .... Opposite ... on 29 January, 2025
Author: S.K. Panigrahi
Bench: S.K. Panigrahi
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.26628 of 2024
M/s. S.S.K. Cattle and Poultry .... Petitioner
Feeds, Nabrangapur
Represented By Adv.
Mr. Dipti Ranjan Bhokta
-versus-
M/s. Japha Comfed India .... Opposite Parties
Private Ltd., Pune
CORAM:
DR. JUSTICE S.K. PANIGRAHI
ORDER
Order 29.01.2025 No.
02. 1. This matter is taken up through hybrid arrangement.
2. Heard.
3. The Petitioner has filed this Writ Petition challenging the entire proceeding in the Execution Case No.24 of 2019 pending in the court of learned District Judge, Nabarangpur.
4. In such view of the matter, let notice be issued to the sole Opposite Party by Registered Post with A.D./Speed Post. Requisites shall be filed within three working days from today.
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5. List this matter on 4th March, 2025. I.A. No.14254 of 2024
1. Heard.
2. As an interim measure, it is directed that further proceeding in Execution Case No.24 of 2019 pending before the learned District Judge, Nabarangpur shall remain stayed till the next date of listing of this matter.
(Dr. S.K. Panigrahi) Judge Sumitra Signature Not Verified Digitally Signed Signed by: SUMITRA NAYAK Reason: Authentication Location: High Court of Orissa, Cuttack Date: 29-Jan-2025 17:45:50 Page 2 of 2