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[Cites 0, Cited by 0] [Section 41(19)] [Section 41] [Entire Act]

State of Odisha - Subsection

Section 41(19)(c) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Orissa Rules, 1980

(c)The cost of purchase, repairs and replacement of equipments including furniture, crockery, cutlery and utensils;