Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(13) in Punjab Urban Planning and Development Building Rules, 2018 (13)"approved " means approved Building Plans or Service Plans or Completion or Partial Completion Plans of a building by the Competent Authority under these rules;
