Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(2) in Bihar Electricity Regulatory Commission (Consumer Grievance Redressal Forum and Electricity Ombudsman) Regulations, 2006

(2)Within seven days of receipt of a complaint, the Forum shall send an acknowledgement to the complainant. If the petition is anonymous, the same shall be rejected on receipt and placed before the Forum in the next available opportunity for recording the same.