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[Cites 0, Cited by 4] [Section 129A(1)] [Section 129A] [Entire Act]

Union of India - Subsection

Section 129A(1)(c) in The Customs Act, 1962

(c)an order passed by the Board or the Appellate [Commissioner of Customs] [ Substituted by Act 22 of 1995, Section 50, for " Collector of Customs" and " Collector (Appeals)" , respectively (w.e.f. 26-5-1995).] under section 128, as it stood immediately before the appointed day;