Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] State of Jammu-Kashmir - Subsection Section 72(3) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018 (3)The annual and special reports shall be prepared in such form, manner and contain such details as may be prescribed by the State Government.
