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[Cites 0, Cited by 0] [Section 14(6)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(6)(b) in Petroleum and Natural Gas Regulatory Board (Determination of Natural Gas Pipeline Tariff) Regulations, 2008

(b)The line-pack value of natural gas in natural gas pipelines and included in the total capital employed or determination of the unit natural gas pipeline tariff shall be considered as a non-depreciating fixed assets and the value to remain fixed over the economic life of the project.