Rajasthan High Court - Jaipur
Ajay Kumar Saini vs State Rural Develop An Panchayati Ors on 30 November, 2018
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 16455/2016
Ajay Kumar Saini
----Petitioner
Versus
State Rural Develop An Panchayati Ors
----Respondent
For Petitioner(s) : Mr. Sunil Kumar Singodiya For Respondent(s) :
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 30/11/2018 Name of Mr. Neeraj Kumar Bhatt be shown in the cause list. He may file his reply.
List this case in third week of January, 2019.
(SANJEEV PRAKASH SHARMA),J Anu/33 Powered by TCPDF (www.tcpdf.org)