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Rajasthan High Court - Jaipur

Ajay Kumar Saini vs State Rural Develop An Panchayati Ors on 30 November, 2018

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                        S.B. Civil Writs No. 16455/2016

                                   Ajay Kumar Saini
                                                                                               ----Petitioner
                                                                     Versus
                                   State Rural Develop An Panchayati Ors
                                                                                             ----Respondent

For Petitioner(s) : Mr. Sunil Kumar Singodiya For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 30/11/2018 Name of Mr. Neeraj Kumar Bhatt be shown in the cause list. He may file his reply.
List this case in third week of January, 2019.
(SANJEEV PRAKASH SHARMA),J Anu/33 Powered by TCPDF (www.tcpdf.org)