Madras High Court
P.Ajikumar vs The District Collector on 31 August, 2015
Bench: R.Sudhakar, V.M.Velumani
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 31.08.2015
CORAM
THE HONOURABLE MR.JUSTICE R.SUDHAKAR
and
THE HONOURABLE MS.JUSTICE V.M.VELUMANI
Writ Petition (MD) No.10405 of 2014
& M.P.(MD) No.1 of 2014
P.Ajikumar ... Petitioner
Vs.
1.The District Collector,
Kanyakumari District,
At Nagercoil.
2.The District Manager,
Tamilnad State Marketing Corporation (TASMAC),
Konam, Nagercoil,
Kanyakumari District. ... Respondents
Petition filed under Article 226 of the Constitution of India praying
for issuance of a Writ of Mandamus, directing the respondents to shift the
TASMAC Liquor Shop No.4711, which is situated at Resurvey No.9999, A2/79 of
Colachel Village in Colachel Municipality, Kanyakumari District, by
considering the representation of the petitioner, dated 18.04.2014, within a
time frame that may be stipulated by this Court.
!For Petitioner : Mr.S.C.Herold Singh
For Respondent No.1 : Mr.N.S.Karthikeyan
Additional Government Pleader
For Respondent No.2 : Mr.R.Muniyasamy
:ORDER
(Order of the Court was made by R.SUDHAKAR,J.) The petitioner has come forward with this writ petition seeking for a direction to the respondents to shift TASMAC Liquor Shop No.4711, which is situated at Resurvey No.9999, A2/79 of Colachel Village, in Colachel Municipality, Kanyakumari District, by considering the representation of the petitioner, dated 18.04.2014.
2. In respect of the relief sought for, the petitioner has already submitted a representation, dated 18.04.2014 and it is pending. In such view of the matter, without going into the merits of the matter, the first respondent, the District Collector, Kanyakumari District at Nagerocil, is directed to verify the nature of the allegations made in the representation of the petitioner, dated 18.04.2014, consider the same and pass orders on merits and in accordance with law, as expeditiously as possible.
3. With the above direction, the writ petition is disposed of. No Costs. Consequently, M.P.(MD) No.1 of 2014 is closed.
To
1.The District Collector, Kanyakumari District at Nagercoil.
2.The District Manager, Tamilnad State Marketing Corporation (TASMAC), Konam, Nagercoil, Kanyakumari District. .