Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] Union of India - Subsection Section 46(1) in Insurance Regulatory and Development Authority of India (Lloyd's India) Regulations, 2016 (1)For the purpose of holding an enquiry under regulation 45, the Authority may appoint an enquiry officer.
