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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(1)(i) in The Court of Wards Act, 1879

(i)under clause (g) in respect of any proprietor, except on an application made to the [State] [Substituted by the Adaptation of Laws Order.] Government by a relation of such proprietor;