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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(h) in Madura Sugars Limited (Acquisition and Transfer of Undertaking) Act, 1984

(h)"undertaking" means the undertaking of the Company engaged in the manufacture or production of sugar by means of vacum pans and with the aid of mechanical power;