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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(1)(iii) in Gujarat Professional Post-Graduate Medical Educational Courses (Regulation of Admission) Rules, 2017

(iii)The Admission Committee shall publish the schedule of online counselling programme on its web-site, by advertisement in the prominent newspapers widely circulated in the State, and by such other means, as it may consider necessary.