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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Odisha - Subsection

Section 62(3) in The Orissa Khadi and Village Industries Board Regulations, 1960

(3)No gratuity shall be admissible to any employee who resigns form his or her service or his or her services are terminated for misconduct, inefficiency, misappropriation and embezzlement.