Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 7th in The Jammu and Kashmir Dissolution of Muslim Marriages Act, 1999 (1942 A.D.) 7th. Principle : Concern for Community Cooperatives work for the sustainable development of their communities through policies approved by their members.
