Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(e) in The Delhi Sales Tax on Right to Use Goods Act, 2002

(e)"Delhi Sales Tax Act" means the Delhi Sales Tax Act, 1975 (43 of 1975);