Madhya Pradesh High Court
Shrinath vs The State Of Madhya Pradesh on 13 September, 2023
Author: Prakash Chandra Gupta
Bench: Prakash Chandra Gupta
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRR No. 4041 of 2023 (SHRINATH Vs THE STATE OF MADHYA PRADESH) Dated : 13-09-2023 Shri M. K. Vijaywargiya, Advocate for the applicant.
Ms. Aarti Kumawat, Panel Lawyer for the non-applicant/State.
Case diary be requisitioned. List after a week.
(PRAKASH CHANDRA GUPTA) JUDGE gp Signature Not Verified Signed by: GEETA PRAMOD Signing time: 14-09-2023 10:16:56