Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Goa - Subsection Section 17(1) in Goa Tax on Entry of Goods Rules, 2000 (1)Every appeal under section 29 of the Act to the Tribunal shall be in Form-13 and shall be verified in the manner specified;
