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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2) in The Delhi Police Act, 1978

(2)
(a)The Administrator may establish a Police Training College for Delhi and appoint a police officer of appropriate rank to be the Principal of such College.
(b)The Commissioner of Police may by general or special order assign to the Principal of the Police Training College such powers and duties as he may deem fit for the proper administration of that College.