Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 246] [Entire Act] State of Punjab - Subsection Section 246(3) in Punjab Jail Manual, 1996 (3)The periods of duty shall be so arranged that a head warders shall be present at every relief of warders from duty of any kind throughout the day and night.
