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State of Jharkhand - Section

Section 873 in Bihar Education Code, 1961

873. Method of preparing the Departmental Budgets.

- On receipt of budget from subordinate officers the Director will cause them to be agglomerated, after each item has been checked, as far as possible in his office. He will add his estimate of the expenditure under the head Direction and enter the totals of the different fluctuating charges at the amounts which he considers necessary. No new scheme or establishment will be provided for in the budget.(Budget Manual Rules 66 and 67.)