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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(xxviii) in The Chhattisgarh High Court Establishment (Appointment and Conditions of Service) Rules, 2003

(xxviii)"Other Backward Classes" shall have the same meaning and shall include the same Castes as may be notified by the Government of India or by the State Government from time to time;