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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(2) in THE ANDHRA PRADESH STATE AQUACULTURE DEVELOPMENT AUTHORITY ACT, 2020

(2)Functions, powers, role and responsibility of the District Level Implementation Committee, terms for nomination of non-official members and term of nomination and other aspects shall be as such as may be prescribed.