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State of Punjab - Section

Section 126 in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

126. Relaxation.

- Where the Government is of opinion that it is necessary or expedient it to do so, if may by order, for reasons to be recorded in writing, relax any of the provisions of these rules, with respect to any class or category of cases.