Bombay High Court
Parle Agro Pvt Ltd vs Employees State Insurance Corporation ... on 9 December, 2020
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
Megha 11_wpst_94544_2020.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION (STAMP) NO.94544 of 2020
Parle Agro Pvt. Ltd. ...Petitioners
Versus
Employees State Insurance
Corporation and Anr. ...Respondents
....
Mr. K.S. Bapat with Mr. S.P. Salkar i/b. Mr. Hemant S. Telkar for the
Petitioners.
Mr. P.V. Nelson Rajan, AGP for the Respondent-State.
CORAM : SMT. ANUJA PRABHUDESSAI, J.
DATED: 9th DECEMBER, 2020.
P.C.:-
Service report is awaited. Stand over to 18/01/2021 Ad-
interim relief to continue till the next date.
2. This order will be digitally signed by the Private Secretary/Personal Assistant of this Court. All concerned will act on production by fax or email of a digitally signed copy of this order.
(SMT. ANUJA PRABHUDESSAI, J.) Digitally signed by Megha Megha Parab Parab Date:
2020.12.10 13:18:35 +0530 1/1