Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(1)(d) in Haryana Co-operation Department Head Office and Sub-Offices (Group `D') Service Rules, 1991

(d)a Tibetan refugee who came over to India before the 1st day of January, 1962, with the intention of permanently settling in India; or