Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 80 in The Goa, Housing Board Act, 1968 80. Capital account and revenue account. (1)The Board shall keep a capital account and a revenue account.(2)The capital account shall show separately all expenditure incurred by the Board on each housing, improvement or building scheme.
