Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Rajasthan - Subsection Section 32(a) in The Rajasthan Land Reforms and Acquisition of Land Owners Estates Act, 1963 (a)in sub-section (1) of Section 89, the words "subject to the subsisting rights of private persons" shall be omitted; and
