Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

Constitution Subarticle

Section 3(3)(o) in THE CONSTITUTION (SEVENTY-FOURTH AMENDMENT) ACT, 1992

(o)bar of jurisdiction of Courts in matters relating to elections to the Municipalities.