(c)"Court" means,-(i)in respect of the area comprised within the limits of the City of Bangalore, the Court of Small Causes;(ii)in such other area as the State Government, may, in consultation with the High Court, by notification specify, the Court of Civil Judge (Senior Division)having territorial jurisdiction over such area; and(iii)in respect of areas other than those referred to in sub-clauses (i) and (ii), the Court of Civil Judge (Junior Division) having territorial jurisdiction over such area;
