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[Cites 0, Cited by 0] [Section 62(3)] [Section 62] [Entire Act]

State of Uttar Pradesh - Subsection

Section 62(3)(a) in THE UTTAR PRADESH AVAS EVAM VIKAS PARISHAD ADHINIYAM, 1965

(a)the property situated within the area where this Act is in force, and