Section 6 in Haryana Co-operative Societies Rules, 1989
6. Documents which shall accompany the application.
- Section 131(2) (ii). - The application for registration shall be accompanied by three copies of the bye-laws which the Co-operative Society proposes to adopt. Such copies of bye-laws shall bear the signatures of not less than two of the applicants, duly authorised by the members of the proposed co-operative society.
