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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(3) in Statutes of the Jodhpur National University, Jodhpur, 2010

(3)The Controller of Examinations shall take all measures necessary to ensure impartial, safe and secure conduct of the entire examination process from prepaialion of question-papers to the declaration of results.