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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2) in Rajasthan Lunacy Rules, 1962

(2)No lunatic shall be sent to an asylum unless a medical officer or medical practitioner certifies in the prescribed form (Appendix II) immediately before being sent that he is fit to travel. The originals of such certificates shall be sent to the Superintendent by post.