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[Cites 0, Cited by 1] [Section 49(2)] [Section 49] [Entire Act]

State of Assam - Subsection

Section 49(2)(e) in Assam Co-Operative Societies Act, 2007

(e)convening meetings of the general body of the cooperative society, the Board and the Executive Committee and other committees or sub-committees constituted under provision of the Act and bye-laws and maintaining proper records for such meetings;