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[Cites 0, Cited by 0] [Section 34C(1)] [Section 34C] [Entire Act]

State of Haryana - Subsection

Section 34C(1)(f) in The Haryana Private Universities, 2006

(f)the process of admission and selection of candidates, including all relevant information with regard to the details of test or examination for selecting such candidates for admission to each course or programme of study and the amount of fee to be paid for the admission test;