Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 157] [Entire Act] State of West Bengal - Subsection Section 157(c) in Police Regulations, Calcutta, 1968 (c)The charge shall be recorded in English and the recording officer shall sign it. The signature of the informant or if he is illiterate his thumb impression shall be taken.