Section 10 in U.P. Prison Administration and Reforms Department Ministerial, Stenographer and Co-Related Service Rules, 2007

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State of Uttar Pradesh - Section

Section 10 in U.P. Prison Administration and Reforms Department Ministerial, Stenographer and Co-Related Service Rules, 2007

10. Age.

- A candidate for direct recruitment must have attained the minimum age and must not have attained the age more than the maximum age specified against the post in the table given below on the first day of July of the calendar year in which vacancies are advertised ;

Serial No.	Name of the post	Minimum Age	Maximum Age
1	2	3	4
1.	Junior Clerk/Typist	18 years	35 years
2.	Salesman	18 years	35 years
3.	Stenographer Grade-II	18 years	35 years
4.	Manager Jail Depot	21 years	35 years:

Provided that the upper age limit in the case of candidates belonging to the Scheduled Castes, Scheduled Tribes and such other categories as may be notified by the Government from time to time shall be greater by such number of years as may be specified.

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State of Uttar Pradesh - Section

Section 10 in U.P. Prison Administration and Reforms Department Ministerial, Stenographer and Co-Related Service Rules, 2007

10. Age.