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Union of India - Section

Section 19 in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Solar PV Grid Interactive System based on Net Metering) Regulations, 2019" (hereinafter referred to as "Net Metering Regulations, 2019")

19. Repeal and Savings.

- Save as otherwise provided in this Net Metering Regulations, 2019, JERC (Grid Connected Ground Mounted and Solar Rooftop and Metering) Regulations, 2015, together with amendments made from time to time, are hereby repealed:Provided that for all purposes, including review matters pertaining to the period till notification of these Regulations, the issues relating to Net Metering shall be governed by the provisions of the JERC (Grid Connected Ground Mounted and Solar Rooftop and Metering) Regulations, 2015, including amendments thereto, as may be applicable.