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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(2) in The Gandhidham (Development and Control on Erection of Buildings) Act, 1957

(2)Every person desiring to obtain or renew a licence under sub-section (1) shall make an application, to the Authority in such form and containing such information, as may be prescribed.