Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Central Provinces And Berar - Subsection

Section 3(2)(n) in Central Provinces and Berar Highway Act, 1936

(n)regulating the driving or riding of animals after dusk and before day-break;