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[Cites 0, Cited by 0] [Section 289(2)] [Section 289] [Entire Act]

State of Jharkhand - Subsection

Section 289(2)(b) in Jharkhand Municipal Act, 2011

(b)the salary and allowances and other terms and conditions of service of the Secretary and the other officers and employees under sub-section (3) of section 267;