Madhya Pradesh High Court
Prakash Behra vs The State Of Madhya Pradesh on 21 September, 2022
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 42861 of 2022 (PRAKASH BEHRA AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 21-09-2022 Ms. S.S. Chouhan, learned counsel for the applicant.
Shri M.K. Singh, learned Panel Lawyer for the State. As prayed by learned counsel for the applicant, list the matter after two weeks.
(VISHAL DHAGAT) JUDGE SHABANA ANSARI shabana Digitally signed by SHABANA ANSARI DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, ou=HIGH COURT OF MADHYA PRADESH, postalCode=482001, st=Madhya Pradesh, 2.5.4.20=4bc06f2e678b75148b60bb7947ee9ffc5ed27ef1f43a5d4d93d2d13dda510735, pseudonym=B646F86821C200C9792A53984F1D0790135DE39A, serialNumber=8A5E15A33816E651B4DB52BF3225281EF6C191F68E5EBE90A6E101CF42422711, cn=SHABANA ANSARI Date: 2022.09.22 13:39:28 +05'30'