Section 5 in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes
5.
The application shall contain the following particulars :(a)Name of the proposed Pharmacy College;(b)Address where the Pharmacy College is to be located, with telephone number, if available;(c)The number of students proposed to be admitted in the first year of the course;(d)The availability of land, building and other physical infrastructure, facility of training available to the students to be admitted;(e)Ready built area available for accommodation of the academic complex;(f)Residential quarters for the staff of the college;(g)Playground;(h)Hostel;(i)Name of the Trust or Promoting body; and such other particulars as may be required by the Dr. M.G.R. Medical University, Tamil Nadu, from time to time.
