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[Cites 0, Cited by 0] [Section 227(6)] [Section 227] [Entire Act]

State of Gujarat - Subsection

Section 227(6)(c) in The Gujarat Panchayats Act, 1993

(c)a provision regarding the percentage of vacancies to be reserved for the members of Scheduled Castes, Scheduled Tribes and other backward classes in the panchayat service.