Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Manipur - Subsection Section 35(19) in The Manipur Panchayati Raj Act, 1994 (19)Woman and child development:-(a)participation in the implementation of woman and child welfare programmes; and(b)promotion of school health and nutrition programmes.
