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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(b) in The State Capital Investment Subsidy Scheme for New Industries, 1990

(b)The industrial unit will remain in production continuously for at least five years after it is commissioned except in cases when it remains out of production for short periods extending upto 6 months due to reasons beyond its control such as shortage of raw material, power etc.