Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 33 in The Companies (Second Amendment) Act, 2002

33. Amendment of sections 247, 250, 251 and 269.- In sections 247, 250, 251and 269 of the principal Act, for the words" Company Law Board", wherever they occur, the word" Tribunal" shall be substituted.